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[Cites 0, Cited by 0] [Section 679(2)] [Section 679] [Entire Act]

State of Uttar Pradesh - Subsection

Section 679(2)(c) in Rules under the United Provinces Excise Act, 1910

(c)the alcohol-based industrial units holding F.L. 39 licence, which started lifting industrial alcohol for production on or after December 20, 1986 ;