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Himachal Pradesh High Court

Jamuna Devi vs . Anil Kumar on 21 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Jamuna Devi Vs. Anil Kumar CMPMO No. 296 of 2022 .

21.09.2022 Present: Mr. V.S.Chauhan, Sr. Advocate, with Mr. Ajay Singh Kashyap, Advocate, for the petitioner.

Mr. Romesh Verma, Advocate, for the respondent There is a matrimonial discord between the parties.

It will be in the interest of justice, if an attempt is made to have an amicable mediation.

                          settlement
                           r           to
                                       between     the     parties      by     way       of

Learned counsel for the parties are not averse to such proposal entering into mediation. Accordingly, Mr. S.C. Sharma, Senior Advocate, is requested to enter into mediation and call the parties for the purposes of mediation. Request in the aforesaid terms be sent to learned Mediator.

List on 16.11.2022.

( Satyen Vaidya ) Judge 21st September, 2022 (sushma) ::: Downloaded on - 22/09/2022 20:03:59 :::CIS