Supreme Court - Daily Orders
N.K. Proteins Ltd. vs Deputy Commissioner Of Income Tax on 16 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.47+61 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
769/2017
(Arising out of impugned final judgment and order dated 20/06/2016
in TA No. 242/2003 passed by the High Court Of Gujarat At
Ahmedabad)
N.K. PROTEINS LTD. Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(with appln. (s) for c/delay in filing slp)
WITH
SLP(C) ...CC NO. 963/2017
(with appln. (s) for c/delay in filing slp)
Date : 16/01/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Shekhar Naphade, Sr. Adv.
Ms. Shubhangi Tuli,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed. Pending application(s), if any, stands disposed of accordingly.
(Ashwani Thakur) (Mala Kumari Sharma) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2017.01.17 16:03:04 IST Reason: