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[Cites 0, Cited by 0] [Section 65C(6)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(6)(i) in The Coal Mines Provident Fund Scheme

(i)the policy has been assigned by the member in favour of the Board by an endorsement on the policy and unless such assignment has been registered with the Life Insurance Corporation of India ;