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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(vi) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vi)supply the visitor the copies of the agenda of the meetings of the authorities of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] as soon as they are issued and the minutes of the meetings of the authorities ordinarily within a month of the holding of the meeting;