Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 516] [Entire Act] Bengal Presidency - Subsection Section 516(c) in Police Regulations, Bengal , 1943 (c)When a person traced by the bureaux is not sent up for trial, the investigating officer shall communicate the fact direct to the bureau concerned.
