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[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Haryana - Subsection

Section 374(3) in Punjab Jail Manual

(3)Subject to the provisions of the preceding clause, and to the exemption in the case of head warders, all officers for whom arms are provided, shall, unless prevented by sickness or absence on leave, be required to attend drill for half an hour either in the morning or evening of every weekday except Thursday.