Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act] State of Odisha - Subsection Section 78(2)(e) in The Orissa Co-operative Societies Act, 1962 (e)such other occupation of the agriculturist as the State Government may, by notification from time to time, specify.]