Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Rajasthan - Subsection Section 37(1) in The Rajasthan Police Service Rules, 1954 (1)The scale of monthly pay of a person appointed to a post in the Service shall be such as may be admissible under the rules as may be sanctioned by the Government from time to time.
