Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in Bye-Laws of the Tamil Nadu Medical Council 2. An extraordinary meeting of the Council, of which fifteen days notice shall be given, may be summoned by him on a written requisition signed by not less than seven members of the Council.
