Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(h) in The Wealth-Tax Act, 1957 (h)[ any social club;] [ Substituted by Act 18 of 1992, Section 99, for Clause (h) (w.e.f. 1.4.1993).]
