Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(16a) in The West Bengal Panchayat Act, 1973 (16a)[ "population" means the population as ascertained at the last preceding census of which the relevant figures have been published;] [Clause (16a) inserted by W.B. Act 17 of 1992.]
