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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Children Act, 1982

(a)"begging" means -
(i)soliciting or receiving alms at any place-public or private or entering on any private premises for soliciting or receiving alms whether under the pretence of singing, dancing, fortune-telling, performing tricks or selling articles or otherwise;
(ii)exposing or exhibiting, with the object of obtaining or extorting alms, any sore, wound injury, deformity or disease, whether of himself or of any other person or of an animal;
(iii)allowing oneself to be used as an exhibit for the purpose of soliciting or receiving aims;