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Union of India - Section

Section 1 in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000

1. Short title and commencement.-

(1)This Act may be called the National Bank for Agriculture and Rural Development (Amendment) Act, 2000 .
(2)Save as otherwise provided in this Act, it shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.