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State of Tamilnadu - Section

Section 9 in Tamil Nadu Ministers Travelling Allowance Rules, 1951

9.

Outside the State (Other than StateHeadquarters)
Stay in Hotel Stay in Government Guest House Public SectorGuest House/Joint Sector Guest House/Separate privatearrangements  
Boarding Lodging Boarding and Lodging  
(7) (8) (9) (10)
Rs. Rs. Rs. Rs.
50 100 75 100
A Minister may draw the actual cost of transporting at owner's risk, a motor car by railway. Such cost shall include a single-third class fare for a chauffeur or cleaner:Provided that if the motor car is transported in any other manner, the Minister may draw the cost which would have been incurred, if it had been transported by train, steamer or other craft, as the case may be.Note. - If the motor car so transported belongs to the Government any loss or damage sustained in respect thereof which is not recoverable from the Railway shall be borne by the Government.