Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 360] [Entire Act]

State of Uttar Pradesh - Subsection

Section 360(f) in Rules under the United Provinces Excise Act, 1910

(f)When a licence is jointly held by two partners, in the event of death of either of them the survivor shall continue to hold the licence.