Section 2(c) in Arunachal Pradesh Protection of Medical Service Personnel and Medical Service Institutions (Prevention of Violence and Damage Or Loss of Property) Act, 2019
(c)"Medical service personnel in relation to a Medical service institution" shall include; but not limited to :(i)Registered Medical Practitioners, working in Medical Institutions (including those having provisional registration);(ii)Registered nurses ;(iii)Medical students ;(iv)Nursing students ;(v)Para medical staff;(vi)Ancillary supportive staff like ambulance drivers, attendant, peon, chowkidar, sanitary staff etc.(vii)Any other personnel who are working in the premises for the purpose of training, studies, etc.
