Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 378 in Bihar Board's Miscellaneous Rules, 1958

378. Trust fund to be kept in the treasury as a deposit.

- All trust money received by an officer in his official capacity shall, unless a trust fund has been created, be lodged in the treasury, where it will be credited as a deposit.