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State of Rajasthan - Section

Section 13 in The Rajasthan Mica Act, 1958

13. Penalty for an unauthorised import, export or removal of mica.

- Any person who fails to give notice of import or export of mica under section 10 or removes mica in contravention of section 11 shall be punishable with imprisonment/which may extend to one year or with fine which may extend to one thousand rupees.