Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Tamilnadu - Subsection Section 107(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (ii)a treasury receipt for the payment of fees for licence at the rate prescribed in rule 110; and
