Section 12(2)(d) in The Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(d)any other matter which is to be, or may be, prescribed by rules, made under this Act.

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