Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(2) in The Vidarbha Irrigation Development Corporation Act, 1997

(2)Every such budget estimates shall be prepared in such form as the State Government may, from time to time, by order, determine and shall provide for,-
(i)the proposals, plans and projects which the Corporation proposes to execute either in part or in whole during the next year;
(ii)the due fulfillment of all the liabilities of the Corporation; and
(iii)the implementation of the provisions of this Act;
and such estimates shall contain a Statement showing the estimated income and expenditure on capital and revenue accounts for the next year and such other particulars, indicating the financial performance of the Corporation as the State Government may direct. The budget shall clearly level the financial outlay and performance.