Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(c) in The Births, Deaths And Marriages Registration Act, 1886 (c)any person occupying, at the time of the birth, any part of the house wherein the child was born and having knowledge of the child having been born in the house;
