Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 47 in The Railway Claims Tribunal (Procedure) Rules, 1989

47. Maintenance of Court Diary.

- The Court Master shall maintain a Court Diary in Form XVI for recording the proceedings of the Tribunal for each working day with respect to all applications listed in the daily cause list.