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State of Rajasthan - Section

Section 48 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

48. Supplementary budget.

- The Authority shall, where necessary, also forward to the State Government the supplementary budget in respect of the financial year to which it relates, in Forms-IV to VIII before such date as may be specified by the State Government.