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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(3)(ii) in The Tamil Nadu Co-Operative Societies Act, 1983

(ii)"non-officials" means President, Vice-President or any other member of the board of a registered society of the same class or category in respect of which common cadre of service is constituted.