Allahabad High Court
Shiv Prakash Yadav And 30 Ors vs State Of U.P. And 2 Ors on 12 December, 2014
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 45436 of 2014 Petitioner :- Shiv Prakash Yadav And 30 Ors Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- Vijay Gautam Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ-A No. 34228 of 2014 Manish Kumar Dixit and others vs. State of U.P. and others.
A certified copy of the order dated 12.12.2014, passed in leading Writ Petition no. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 skv