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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

Union of India - Subsection

Section 29A(2)(a) in The Representation of the People Act, 1951

(a)if the association or body is in existence at the commencement of the Representation of the People (Amendment) Act, 1988 (1 of 1989), within sixty days next following such commencement;