Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(a) in The National Cadet Corps Rules, 1948 (a)unless he is of good character :(aa)[ unless he is a citizen of India or a subject of Nepal: [Inserted by S.R.O. 60, dated 3rd June, 1950, Part II, Section 4, Page 50.]
