Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 53] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958 (i)a joint owner invested with powers of management on behalf of himself and other joint owners and the successor-in-title of any such owner; and
