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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2)(c) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(c)the last date and time for the withdrawal of candidature such date being not later than third day from the day on which the scrutiny of nomination papers is completed, counting the day on which the scrutiny of nomination papers is completed as the first day for the purpose;