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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3)(ii) in Karnataka Education Act, 1983

(ii)institutions of higher education which shall be deemed to be University as declared by the Central Government by a notification, under section 3 of the University Grants Commission Act, 1956 (Central Act III of 1956);