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State of Gujarat - Section

Section 12 in The Gujarat General Clauses Act, 1904

12. Measurement of distances.

- In the measurement of any distance for the purpose of any Bombay Act [or Gujarat Act] [These words were inserted by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] made after the commencement of this Act, that distance shall, unless a different intention appears be measured in a straight line on a horizontal plane.