Section 32 in Rajasthan Petroleum State and Subordinate Service Rules, 2012
32. Appointment to the service.
- Appointment to the post(s) in the service by direct recruitment as Probationer-Trainee on fixed remuneration or by promotion, as the case may be, shall be made by the Appointing Authority on occurrence of substantive vacancies from the candidates selected under Rule 28 in the order of merit and by promotion from the persons selected under Rule 30.
