Madhya Pradesh High Court
Sunil Kumar Saket vs The State Of Madhya Pradesh on 14 November, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10222 of 2022 (SUNIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Dated : 14-11-2022 Shri Shiv Sahai Singh, learned counsel for the appellant.
Shri K.S. Patel, learned Panel Lawyer for the State. Shri Falgun Yadav, learned counsel for the complainant. Record of the Court below be requisitioned. List the case on 01.12.2022.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.11.15 18:24:34 IST