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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Uttar Pradesh - Subsection

Section 234(1)(c) in U.P. Revenue Code, 2006

(c)prescribing the duties of Tahsildars and Naib-Tahsildars and regulating their posting, transfers and their appointment in temporary vacancies.