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State of Uttar Pradesh - Section

Section 137 in U.P. Zila Panchayats Service Rules, 1970

137.

The Provident Fund Account of each employee of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] shall be opened separately and on the transfer of the employee. Pass Book of his Provident Fund Account will be transferred to the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] where the employee has been transferred.]