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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(ii) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

(ii)The Chief Justice or the Judge in charge of the Judgeship/District as would be nominated by the Chief Justice shall make regular inspection of the Subordinate Courts.