Supreme Court - Daily Orders
Deborshi Sadhan Bose vs M/S Sugesan Transport Private Limited on 19 April, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.803 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2914/2020
DEBORSHI SADHAN BOSE Appellant(s)
VERSUS
M/S SUGESAN TRANSPORT PRIVATE LIMITED & ANR. Respondent(s)
Date : 19-04-2022 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Appellant(s) Mr. Rakesh Kumar, AOR
For Respondent(s) Mr. Gopal Singh, AOR
Mr. Vikalp Mudgal, AOR
Mr. Snehasish Mukherjee, AOR
UPON being mentioned the Court made the following
O R D E R
Not to be deleted from the notified date, i.e. 29.04.2022.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2022.04.19 18:06:34 IST Reason: