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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(5)(iii) in The Assam Elementary Education (Provincialisation) Act, 1974

(iii)All ministerial staff appointed by the State Board of the Elementary Education for the office of the Secretary, State Board, taken over by the Government under sub-section (4) shall be entitled to such scales of pay and allowances as admissible to staff of corresponding rank in the offices of the Heads of Departments under the State Government: