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State of Rajasthan - Section

Section 11 in The Rajasthan Maternity Benefit Act, 1953

11. Penalty for contravention to the Act by a woman.

- If any woman works in any employment within [six weeks] [Substituted by Act No. 32 of 1959.] of the date of her delivery she shall be liable on conviction to a fine not exceeding ten rupees.