Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 117 in Rajasthan District Board Account Rules 117. The annual repair estimates for building shall also provide for rates and taxes payable in respect of the buildings and for pay of the watchman or keepers, if any.
