Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act] State of Madhya Pradesh - Subsection Section 128(1)(k) in The M.P. Factories Rules, 1962 (k)Role of workers vis-a-vis the emergency plan of the factory, in particular the evacuation procedures;