Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(2)(d) in Bengal Excise Act, 1909

(d)any foreign liquor in the possession of any common carrier or ware-houseman as such, or purchased at a sale authorized by clause (a) of proviso (3) to section 20, or