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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

(2)The Convenor shall draw advances from the Andhra Pradesh State Council of Higher Education necessary expenditure for items/services connected with the EAMCET and submit for audit to the Local Fund Audit and report thereof be submitted to the Andhra Pradesh Council of Higher Education.