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[Cites 0, Cited by 0] [Section 267] [Entire Act]

Nagpur Province - Subsection

Section 267(4) in The City of Nagpur Corporation Act, 1948

(4)Private space set apart for burial may be exempted from any such direction subject to such conditions as the Commissioner may impose in this behalf, provided that the limits of such space are sufficiently defined and that it shall only be used for the burial of members of the family of the owners thereof.