Madhya Pradesh High Court
Inder Kumar vs The State Of Madhya Pradesh on 16 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7532 of 2021 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 16-09-2022 List the matter along with Cr.A. No.1738/2022.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
ahd
Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/16/2022
5:52:19 PM