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Madhya Pradesh High Court

Inder Kumar vs The State Of Madhya Pradesh on 16 September, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7532 of 2021 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 16-09-2022 List the matter along with Cr.A. No.1738/2022.



                                (SUJOY PAUL)                                    (ARUN KUMAR SHARMA)
                                   JUDGE                                               JUDGE

                          ahd




Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/16/2022
5:52:19 PM