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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(1)(vi) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(vi)a member of any backward class who does not hold any land or who holds land less in area than an economic holding;