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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(viii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(viii)If the due date for the payment of a bill falls on a holiday observed by the supplier, the rebate shall be allowed or no surcharge levied, if the payment is made on the next working day.