Securities Appellate Tribunal
Neeru Gupta vs Sebi on 27 June, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 27.06.2024
Misc. Application No. 834 of 2023
And
Appeal No. 472 of 2023
Neeru Gupta ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Appeal No. 473 of 2023
Virendra Kumar Jain ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
CA Kushal Shah, Authorized Representative i/b Ketan Rupani & Co. for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Appeal No. 474 of 2023
R. K. Commodities Services Pvt. Ltd. & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellants.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
2
With
Appeal No. 475 of 2023
Abhishek Mishra ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
CA Kushal Shah, Authorized Representative i/b Ketan Rupani & Co. for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Appeal No. 476 of 2023
Rapid Credit & Holdings Pvt. Ltd. ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Misc. Application No. 679 of 2023
And
Appeal No. 516 of 2023
Reindus Tradeway Pvt. Ltd. ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Misc. Application No. 681 of 2023
And
Appeal No. 517 of 2023
Vimuk Enterprises ..... Appellant
3
Versus
Securities and Exchange Board of India ... Respondent
Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Misc. Application No. 700 of 2023
And
Appeal No. 518 of 2023
Shamugpriya International Pvt. Ltd. ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Misc. Application No. 1028 of 2023
And
Appeal No. 586 of 2023
APMV Stocks & Commodities Pvt. Ltd. ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Chintan D. Sheth, AR i/b Chintan Sheth & Associates for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Appeal No. 587 of 2023
A. G. Agri Mart Pvt. Ltd. ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
4
Mr. Chintan D. Sheth, AR i/b Chintan Sheth & Associates for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
With
Misc. Application No. 781 of 2023
And
Misc. Application No. 1172 of 2023
And
Appeal No. 657 of 2023
Sita Ram (HUF) ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Sanjeev Kumar Choudhary, Advocate with Mr. Abhay Jha , Advocate i/b Samyak Law
Firm for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan, Mr. Atul
Kumar Agrawal, Mr. D Kalyan Reddy, Advocates i/b The Law Point for the Respondent.
ORDER :
1. Appellants seek time to file rejoinder. By consent, call on August 27, 2024.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 27.06.2024 PRAMILA Digitally signed by PRAMILA TANAJI MISAL TANAJI MISAL +05'30' Date: 2024.06.27 15:45:48 PTM